Mahendra Pratap vs State Of U.P. & Another
2012 Latest Caselaw 3521 ALL

Citation : 2012 Latest Caselaw 3521 ALL
Judgement Date : 14 August, 2012

Allahabad High Court

Mahendra Pratap vs State Of U.P. & Another on 14 August, 2012

Bench: Krishna Murari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 38960 of 2012
 

 
Petitioner :- Mahendra Pratap
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Vidya Prakash Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Krishna Murari, J.

Supplementary affidavit filed on behalf of the petitioner is taken on record.

Put up as fresh on 22nd August, 2012 by which time learned Standing Counsel may seek instruction from the District Magistrate, Kaushambi as to how he has permitted the petitioner to work without issuing any appointment letter.

Order Date :- 14.8.2012

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