C/M Harimitra Shiksha Niketan ... vs State Of U.P. & Others
2012 Latest Caselaw 3502 ALL

Citation : 2012 Latest Caselaw 3502 ALL
Judgement Date : 13 August, 2012

Allahabad High Court

C/M Harimitra Shiksha Niketan ... vs State Of U.P. & Others on 13 August, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 37530 of 2012
 

 
Petitioner :- C/M Harimitra Shiksha Niketan S.Madhyamik V. Basupur & Ano.
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- H.P. Mishra
 
Respondent Counsel :- C.S.C.,Sushil Pandey
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent Nos. 1 to 6. Sri A.C. Tiwari, Advocate has entered appearance on behalf of respondent No.7.

Each one of the respondents is accorded one month's time to file counter affidavit.

List this petition on 18.09.2012.

On the next date while filing counter affidavit specific reply be submitted by the Joint Director of Education, 4th Region, Allahabad qua the averments mentioned in paragraph 21 of the writ petition.

Order Date :- 13.8.2012

SRY

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