Sanjay Gupta vs State Of U.P. Thru Prin. Secy. ...
2012 Latest Caselaw 3387 ALL

Citation : 2012 Latest Caselaw 3387 ALL
Judgement Date : 6 August, 2012

Allahabad High Court

Sanjay Gupta vs State Of U.P. Thru Prin. Secy. ... on 6 August, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 4132 of 2012
 

 
Petitioner :- Sanjay Gupta
 
Respondent :- State Of U.P. Thru Prin. Secy. (Labour Deptt.) & Others
 
Petitioner Counsel :- O.P. Tiwari,Sachin Shukla
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ajai Lamba,J.

Let this case be listed as per the roster, because it has been pointed out that the petitioner is a government employee.

Order Date :- 6.8.2012

A.Nigam

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