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Superintending Archaeologist & ... vs Vijay Kumar & Others
2012 Latest Caselaw 866 ALL

Citation : 2012 Latest Caselaw 866 ALL
Judgement Date : 25 April, 2012

Allahabad High Court
Superintending Archaeologist & ... vs Vijay Kumar & Others on 25 April, 2012
Bench: Rakesh Tiwari, Het Singh Yadav



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 28673 of 2001
 

 
Petitioner :- Superintending Archaeologist & Others
 
Respondent :- Vijay Kumar & Others
 
Petitioner Counsel :- S.S.C.,Manoj Kumar
 
Respondent Counsel :- Ajay Kumar
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

List after two weeks showing the name of Shri Som Veer Singh as counsel for the respondents

Order Date :- 25.4.2012

R

 

 

 
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