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Harish Chandra vs A.D.J.
2012 Latest Caselaw 855 ALL

Citation : 2012 Latest Caselaw 855 ALL
Judgement Date : 25 April, 2012

Allahabad High Court
Harish Chandra vs A.D.J. on 25 April, 2012
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 37999 of 1993
 

 
Petitioner :- Harish Chandra
 
Respondent :- A.D.J.
 
Petitioner Counsel :- Sankatha Rai
 
Respondent Counsel :- S.C.,Ranjit Saxena,Shyam Kumar
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Sudhir Agarwal,J.

The cases of Mr. Sankatha Rai are reportedly adjourned till 14.5.2012.

List it immediately thereafter.

Order Date :- 25.4.2012

Order Date :- 25.4.2012

sks-grade iv

 

 

 
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