Rajesh Kumar Misra S/O Dwarka ... vs State Of U.P. Thru Secrtary ...
2012 Latest Caselaw 838 ALL

Citation : 2012 Latest Caselaw 838 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

Rajesh Kumar Misra S/O Dwarka ... vs State Of U.P. Thru Secrtary ... on 25 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 3158 of 2011
 

 
Petitioner :- Rajesh Kumar Misra S/O Dwarka Prasad Misra
 
Respondent :- State Of U.P. Thru Secrtary Secondary Education & Ors.
 
Petitioner Counsel :- Dr. L.P. Misra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Devendra Kumar Arora,J.

Office is directed to submit report with respect to service on opposite parties no. 6 and 7.

List this case in the second week of May, 2012.

Order Date :- 25.4.2012

Suresh

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