Rishi Kumar Sharma And Ors. vs State Of U.P. Through The ...
2012 Latest Caselaw 830 ALL

Citation : 2012 Latest Caselaw 830 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

Rishi Kumar Sharma And Ors. vs State Of U.P. Through The ... on 25 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 3936 of 2011
 

 
Petitioner :- Rishi Kumar Sharma And Ors.
 
Respondent :- State Of U.P. Through The Secy.Lucknow And Ors.
 
Petitioner Counsel :- R.K.Upadhyay,Madhulika Yadav
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Devendra Kumar Arora,J.

Learned counsel for the opposite party no.2 has been elevated as Judge of this Court.

Let a notice be issued to opposite party no.2 to engage another counsel.

Order Date :- 25.4.2012

Suresh

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