Sandeep Kumar And Another vs State Of U.P. And Others
2012 Latest Caselaw 79 ALL

Citation : 2012 Latest Caselaw 79 ALL
Judgement Date : 9 April, 2012

Allahabad High Court

Sandeep Kumar And Another vs State Of U.P. And Others on 9 April, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 41692 of 2011
 

 
Petitioner :- Sandeep Kumar And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Devendra Saini
 
Respondent Counsel :- C.S.C.,Neeraj Tiwari,Sumit Goyal
 

 
Hon'ble V.K. Shukla,J.

Supplementary affidavit filed today be accepted and taken on record.

List this case on 17.04.2012. By that time reply, if any, may be filed.

Order Date :- 9.4.2012

SRY

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