Ashok Kumar Tripathi vs State Of U.P. And Others
2012 Latest Caselaw 724 ALL

Citation : 2012 Latest Caselaw 724 ALL
Judgement Date : 24 April, 2012

Allahabad High Court

Ashok Kumar Tripathi vs State Of U.P. And Others on 24 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 17781 of 2007
 

 
Petitioner :- Ashok Kumar Tripathi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sanjeev Shukla,A.K. Upadhyay,Sahab Tiwari,Saurabh Tiwari
 
Respondent Counsel :- C.S.C.,A.K. Pandey,K.M.Mishra
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Counter affidavit filed today is taken on record.

Learned counsel for the petitioner prays for and is allowed three weeks' time to file rejoinder affidavit.

List thereafter.

Order Date :- 24.4.2012

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