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C/M Of Rastriya Vidya Mandir Inter ... vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 708 ALL

Citation : 2012 Latest Caselaw 708 ALL
Judgement Date : 23 April, 2012

Allahabad High Court
C/M Of Rastriya Vidya Mandir Inter ... vs State Of U.P. Thru Secy. And Others on 23 April, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 64492 of 2011
 

 
Petitioner :- C/M Of Rastriya Vidya Mandir Inter College And Another
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- K. Ajit
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

One month's further time is accorded for filing counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List this case in the first week of July, 2012.

Interim order already passed is extended till the next date of listing.

Order Date :- 23.4.2012

SRY

 

 

 
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