Ajit Vikram Singh And Ors. vs State Of U.P.Through Its Milk ...
2012 Latest Caselaw 699 ALL

Citation : 2012 Latest Caselaw 699 ALL
Judgement Date : 23 April, 2012

Allahabad High Court

Ajit Vikram Singh And Ors. vs State Of U.P.Through Its Milk ... on 23 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 4977 of 2011
 

 
Petitioner :- Ajit Vikram Singh And Ors.
 
Respondent :- State Of U.P.Through Its Milk Commissioner Lko.And Ors.
 
Petitioner Counsel :- Vidhu Bhushan Kalia,Birendra Singh
 
Respondent Counsel :- C.S.C.,Hari Prasad Gupta
 

 
Hon'ble Devendra Kumar Arora,J.

This Court by means of order dated 03.02.2012 directed for listing of present case along with Writ Petition No.3218 (S/S) of 2011, though the record of said writ petition has been sent, but the same has not been shown in the cause list.

Office is directed to print the details of Writ Petition No.3218 (S/S) of 2011 in the cause list when the case is next listed.

Order Date :- 23.4.2012

Suresh

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