Rajendra Singh And Anr. vs State Of U.P. And Others
2012 Latest Caselaw 695 ALL

Citation : 2012 Latest Caselaw 695 ALL
Judgement Date : 23 April, 2012

Allahabad High Court

Rajendra Singh And Anr. vs State Of U.P. And Others on 23 April, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 103 of 2012
 

 
Petitioner :- Rajendra Singh And Anr.
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- I.N. Singh,Ajay Yadav
 
Respondent Counsel :- Govt. Advocate,D.K. Srivastava
 

 
Hon'ble Yogesh Chandra Gupta,J.

As prayed, put-up as fresh on 30.04.2012, before the appropriate/regular Bench.

The case shall not be treated to be tied-up or assigned to this Bench.

Order Date :- 23.4.2012

M/A.

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