Shailendra Kannaujia S/O Ram ... vs State Of U.P. Thru Principal ...
2012 Latest Caselaw 666 ALL

Citation : 2012 Latest Caselaw 666 ALL
Judgement Date : 23 April, 2012

Allahabad High Court

Shailendra Kannaujia S/O Ram ... vs State Of U.P. Thru Principal ... on 23 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 8464 of 2010
 

 
Petitioner :- Shailendra Kannaujia S/O Ram Prasad
 
Respondent :- State Of U.P. Thru Principal Secretary Basic Education & Ors
 
Petitioner Counsel :- Shailendra P. Sharma
 
Respondent Counsel :- C.S.C.,R.K. Kushwaha
 

 
Hon'ble Devendra Kumar Arora,J.

It has been informed that the opposite party no.3 (Basic Shiksha Adhikari, District Kheri) filed counter affidavit on 19.01.2012, but the same is not on record.

Office is directed to trace out the same and place it on record.

Order Date :- 23.4.2012

Suresh

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