M/S Morgan Tectronics Ltd. & ... vs National Small Industries Corpn. ...
2012 Latest Caselaw 649 ALL

Citation : 2012 Latest Caselaw 649 ALL
Judgement Date : 23 April, 2012

Allahabad High Court

M/S Morgan Tectronics Ltd. & ... vs National Small Industries Corpn. ... on 23 April, 2012

Bench: Sunil Ambwani, Aditya Nath Mittal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - C No. - 6035 of 2003
 

 
Petitioner :- M/S Morgan Tectronics Ltd. & Another
 
Respondent :- National Small Industries Corpn. Ltd. & Others
 
Petitioner Counsel :- Virendra Singh,R.S. Maurya
 
Respondent Counsel :- C.S.C.,C.S. Singh
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Aditya Nath Mittal,J.

A request has been made on behalf of counsel for the petitioner, to pass over the case, as the counsel has some personal difficulty.

As prayed put up day after tomorrow as unlisted.

Order Date :- 23.4.2012

nethra

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