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Sheo Prasad vs Phulail & Others
2012 Latest Caselaw 564 ALL

Citation : 2012 Latest Caselaw 564 ALL
Judgement Date : 20 April, 2012

Allahabad High Court
Sheo Prasad vs Phulail & Others on 20 April, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- SECOND APPEAL No. - 20 of 1999
 

 
Petitioner :- Sheo Prasad
 
Respondent :- Phulail & Others
 
Petitioner Counsel :- Rajni Kant Malviya
 
Respondent Counsel :- C.P. Tripathi,Arun Kumar,O.P. Tripathi,R.S.Misra
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the appellant states that he has filed one substitution application for the substitution of heirs of sole appellant and also filed substitution application to substitute the heirs of respondent no. 5 on 12.4.2012. Both the applications are not on record. Office is directed to place both the aforesaid applications on record and list the matter in the next cause list i.e. on 27.5.2012.

Order Date :- 20.4.2012

OP

 

 

 
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