Citation : 2012 Latest Caselaw 563 ALL
Judgement Date : 20 April, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?In Chamber Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32408 of 2010 Petitioner :- Gatti Arakh @ Ram Autar And Another Respondent :- State Of U.P. Petitioner Counsel :- Nand Lal Yadav,Kameshwar Singh,Prem Chandra Respondent Counsel :- Govt. Advocate Hon'ble Ravindra Singh,J.
Heard the learned counsel for the applicants and the learned A.G.A.
Sri Umesh Tiwari, is present in the court.
Put up on 27.4.2012, on that date Sri Umesh Tiwari, shall also appear in person before this Court.
Order Date :- 20.4.2012
N.A.
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