Arvind Kumar Pandey vs The State Of U.P.Thorugh The ...
2012 Latest Caselaw 542 ALL

Citation : 2012 Latest Caselaw 542 ALL
Judgement Date : 19 April, 2012

Allahabad High Court

Arvind Kumar Pandey vs The State Of U.P.Thorugh The ... on 19 April, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 1302 of 2010
 

 
Petitioner :- Arvind Kumar Pandey
 
Respondent :- The State Of U.P.Thorugh The Principal Secy.Finance Lucknow
 
Petitioner Counsel :- Smt.Manisha Singh,Dr.V.K.Singh
 
Respondent Counsel :- C.S.C.,Kapil Dev Srivastava,Rajnish Kumar,Sanjay Tripathi
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Learned Standing Counsel states that today record is not available with him.

List this case on 9th of July, 2012.

On that date, learned Standing Counsel will produce the relevant record as directed earlier.

Order Date :- 19.4.2012

Tanveer/Suresh

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