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Ameerey vs State Of U.P.
2012 Latest Caselaw 490 ALL

Citation : 2012 Latest Caselaw 490 ALL
Judgement Date : 19 April, 2012

Allahabad High Court
Ameerey vs State Of U.P. on 19 April, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 701 of 2012
 

 
Petitioner :- Ameerey
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- P.C.Maurya
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

In compliance of order dated 09.4.2012, Sri D.K. Rai, Superintendent of Police, Barabanki, is present in court and states that in future immediate assistance would be provided to court.  Sri Rai feels sorry for the conduct of police officials serving under his jurisdiction.

Apology is accepted.

Counter affidavit filed in court is taken on record.

List in next cause list.

Order Date :- 19.4.2012

A.Nigam

 

 

 
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