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Dinesh Kumar Mishra vs Sri Jitendra Kumar, Principal ...
2012 Latest Caselaw 452 ALL

Citation : 2012 Latest Caselaw 452 ALL
Judgement Date : 18 April, 2012

Allahabad High Court
Dinesh Kumar Mishra vs Sri Jitendra Kumar, Principal ... on 18 April, 2012
Bench: Satish Chandra



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- CONTEMPT No. - 3188 of 2011
 

 
Petitioner :- Dinesh Kumar Mishra
 
Respondent :- Sri Jitendra Kumar, Principal Secretary,& 3 Ors.
 
Petitioner Counsel :- A.M. Tripathi
 

 
Hon'ble Dr. Satish Chandra,J.

(C.M. Application No. 34269 of 2012- Application for Impleadment)

Heard learned counsel for the applicant-petitioner.

For the reasons mentioned in the affidavit in support of application, the application  is allowed. 

Let necessary amendments will be carried out within a period of two days.

List thereafter.

Order Date :- 18.4.2012

Nitesh

 

 

 
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