Chandra Shekhar Varshney vs Aligarh Gramin Bank, Aligarh ...
2012 Latest Caselaw 445 ALL

Citation : 2012 Latest Caselaw 445 ALL
Judgement Date : 18 April, 2012

Allahabad High Court

Chandra Shekhar Varshney vs Aligarh Gramin Bank, Aligarh ... on 18 April, 2012

Bench: Vineet Saran, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 24506 of 2001
 

 
Petitioner :- Chandra Shekhar Varshney
 
Respondent :- Aligarh Gramin Bank, Aligarh Through Its Chairman & Another
 
Petitioner Counsel :- Kamlesh Shukla
 
Respondent Counsel :- Yashwant Verma,S.C.,S.N. Verma
 

 
Hon'ble Vineet Saran,J.

Hon'ble Het Singh Yadav,J.

This writ petition has wrongly been shown in the cause list as having been decided on 22.4.2008. From the record, it appears that the said order dated 22.4.2008 has already been recalled on 9.3.2011. As such this petition be shown as pending petition in the cause list.

List in the next cause list.

Order Date :- 18.4.2012

( Het Singh Yadav,J.) (Vineet Saran,J.)

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