Brij Bhan Mishra vs Life Insurance Corporation Of ...
2012 Latest Caselaw 440 ALL

Citation : 2012 Latest Caselaw 440 ALL
Judgement Date : 18 April, 2012

Allahabad High Court

Brij Bhan Mishra vs Life Insurance Corporation Of ... on 18 April, 2012

Bench: Vineet Saran, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 73093 of 2010
 

 
Petitioner :- Brij Bhan Mishra
 
Respondent :- Life Insurance Corporation Of India And Others
 
Petitioner Counsel :- P. K. Ganguly
 
Respondent Counsel :- Somil Srivastava,S.C.
 

 
Hon'ble Vineet Saran,J.

Hon'ble Het Singh Yadav,J.

The case is passed over on the illness slip of Shri Somesh Srivastava, learned counsel for the respondents.

List in the next cause list.

Order Date :- 18.4.2012

( Het Singh Yadav,J.) (Vineet Saran,J.)

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