Citation : 2012 Latest Caselaw 43 ALL
Judgement Date : 9 April, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- INCOME TAX APPEAL DEFECTIVE No. - 153 of 2011 Petitioner :- The Commissioner Of Income Tax And Another Respondent :- Syed Anwar Saeed Petitioner Counsel :- A.N. Mahajan/S.S.C. Hon'ble Ashok Bhushan,J.
Hon'ble Prakash Krishna,J.
List in the next cause list showing the name of Sri R.K. Upadhyay as counsel for the appellant in the cause list.
(Prakash Krishna,J) (Ashok Bhushan,J)
Order Date :- 9.4.2012
MK/
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