Ghan Shyam Pati Dewaker ... vs State Of U.P.
2012 Latest Caselaw 39 ALL

Citation : 2012 Latest Caselaw 39 ALL
Judgement Date : 9 April, 2012

Allahabad High Court

Ghan Shyam Pati Dewaker ... vs State Of U.P. on 9 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 5793 of 2009
 

 
Petitioner :- Ghan Shyam Pati Dewaker (Minor-B.C.)
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Raghnnath Prasad
 
Respondent Counsel :- Govt.Advocate,Amrendra Singh,Shivesh Nath Debey
 

 
Hon'ble Ajai Lamba,J.

Learned State counsel prays for time to file a counter affidavit.

List after two weeks.

Order Date :- 9.4.2012

A.Nigam

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