Kaptan vs State Of U.P.
2012 Latest Caselaw 368 ALL

Citation : 2012 Latest Caselaw 368 ALL
Judgement Date : 16 April, 2012

Allahabad High Court

Kaptan vs State Of U.P. on 16 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 488 of 2012
 

 
Petitioner :- Kaptan
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Vivek Pandey,Naveen Kr Pandey,Ramendra Mishra
 
Respondent Counsel :- Govt.Advocate,Surya Kumar
 

 
Hon'ble Ajai Lamba,J.

Sri A.P. Singh, Advocate, has put in appearance for the applicant.

List in next cause list.

Order Date :- 16.4.2012

A.Nigam

Download the LatestLaws.com Mobile App