Ram Janam Singh vs Vikramajeet Chaubey And Others
2012 Latest Caselaw 364 ALL

Citation : 2012 Latest Caselaw 364 ALL
Judgement Date : 16 April, 2012

Allahabad High Court

Ram Janam Singh vs Vikramajeet Chaubey And Others on 16 April, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- SECOND APPEAL No. - 397 of 2012
 

 
Petitioner :- Ram Janam Singh
 
Respondent :- Vikramajeet Chaubey And Others
 
Petitioner Counsel :- Devendra Pratap Singh,Vikas Chandra Tripathi
 

 
Hon'ble Rajes Kumar,J.

Issue notice to the respondents returnable at an early date.

Connect with Second Appeal No. 1130 of 2007, Rama Shanker Dubey Vs. Ram Janam Singh and others.

Order Date :- 16.4.2012

Case :- SECOND APPEAL No. - 397 of 2012

Petitioner :- Ram Janam Singh

Respondent :- Vikramajeet Chaubey And Others

Petitioner Counsel :- Devendra Pratap Singh,Vikas Chandra Tripathi

Hon'ble Rajes Kumar,J.

Issue notice.

Order Date :- 16.4.2012

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