Salam Ullah vs The State Of U.P
2012 Latest Caselaw 341 ALL

Citation : 2012 Latest Caselaw 341 ALL
Judgement Date : 16 April, 2012

Allahabad High Court

Salam Ullah vs The State Of U.P on 16 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 4466 of 2011
 

 
Petitioner :- Salam Ullah
 
Respondent :- The State Of U.P
 
Petitioner Counsel :- M.P Yadav,Brijesh Yadav "Vijay",H S Tiwari,Narendra Kumar,V K Mishra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the applicant prays for time to place the copies of the statement of witnesses recorded during the course of trial.

List after two weeks.

Order Date :- 16.4.2012

A.Nigam

Download the LatestLaws.com Mobile App