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Ram Lal (Now Dead) & Another vs Ram Sharan
2012 Latest Caselaw 263 ALL

Citation : 2012 Latest Caselaw 263 ALL
Judgement Date : 13 April, 2012

Allahabad High Court
Ram Lal (Now Dead) & Another vs Ram Sharan on 13 April, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 180 of 2006
 

 
Petitioner :- Ram Lal (Now Dead) & Another
 
Respondent :- Ram Sharan
 
Petitioner Counsel :- Vikas Srivastava
 

 
Hon'ble Rajes Kumar,J.

The appellants will take fresh steps to serve the sole respondent within two weeks.

Order Date :- 13.4.2012

OP

 

 

 
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