B.P. Mishra vs Sanjay Agrawal Principal Secy. ...
2012 Latest Caselaw 262 ALL

Citation : 2012 Latest Caselaw 262 ALL
Judgement Date : 13 April, 2012

Allahabad High Court

B.P. Mishra vs Sanjay Agrawal Principal Secy. ... on 13 April, 2012

Bench: Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- CONTEMPT No. - 32 of 2012
 

 
Petitioner :- B.P. Mishra
 
Respondent :- Sanjay Agrawal Principal Secy. Medical Health & Family &Ors.
 
Petitioner Counsel :- Gyanendra Pathak
 

 
Hon'ble Dr. Satish Chandra,J.

Learned Standing Counsel prays that some time may be given to seek the latest instruction. On the next date of listing when the Director General, Family Welfare Dr. Bhibha Lal will remain present in the Court.

The Standing Counsel shall ensure her presence on the next date of listing.

List on 18.04.2012.

Order Date :- 13.4.2012

Nitesh

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