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Jaipal Singh vs State Of U.P. & Another
2012 Latest Caselaw 256 ALL

Citation : 2012 Latest Caselaw 256 ALL
Judgement Date : 13 April, 2012

Allahabad High Court
Jaipal Singh vs State Of U.P. & Another on 13 April, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 65378 of 2009
 

 
Petitioner :- Jaipal Singh
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- K. Ajit
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

List this case on 05.07.2012.

Order Date :- 13.4.2012

SRY

 

 

 
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