Mukesh Typewriting Institute ... vs District Magistrate / District ...
2012 Latest Caselaw 252 ALL

Citation : 2012 Latest Caselaw 252 ALL
Judgement Date : 13 April, 2012

Allahabad High Court

Mukesh Typewriting Institute ... vs District Magistrate / District ... on 13 April, 2012

Bench: Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- ARBITRATION APPLICATION No. - 22 of 2009
 

 
Petitioner :- Mukesh Typewriting Institute Kotwali Road Rae Bareli Thruogh
 
Respondent :- District Magistrate / District Election Officer Rae Bareli
 
Petitioner Counsel :- Ajai Kumar Jaiswal
 

 
Hon'ble Dr. Satish Chandra,J.

Sri Ajay Kumar Jaiswal, learned counsel for the petitioner is reported to be ill.

List in the next cause list.

Order Date :- 13.4.2012

Nitesh

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