Citation : 2012 Latest Caselaw 21 ALL
Judgement Date : 6 April, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- WRIT - C No. - 3773 of 2012 Petitioner :- Nandu Engineering Works And Another Respondent :- State Of U.P. Thru' Its Secy Deptt Of Power And Others Petitioner Counsel :- Anurag Khanna Respondent Counsel :- C.S.C.,Pankaj Kumar Shukla Hon'ble Ashok Bhushan,J.
Hon'ble Mrs. Sunita Agarwal,J.
This is an application praying for correction of the order dated 22.2.2012.
In the last paragraph of the order following is ordered to be added after the words "shall be restored":-
"and no coercive action shall be taken against the petitioner in pursuance of the order dated 20.12.2011".
The application is disposed of finally.
Order Date :- 6.4.2012
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