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Bhuwan @ Sonu vs State Of U.P.
2012 Latest Caselaw 18 ALL

Citation : 2012 Latest Caselaw 18 ALL
Judgement Date : 6 April, 2012

Allahabad High Court
Bhuwan @ Sonu vs State Of U.P. on 6 April, 2012
Bench: Ravindra Singh, Anil Kumar Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 7054 of 2006
 

 
Petitioner :- Bhuwan @ Sonu
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Vivek Kumar Singh,A.K. Singh,Ajay Kumar Singh,Jagdish Singh Sengar,Rajeev Ojha
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Anil Kumar Agarwal,J.

Heard the learned counsel for the appellant and the learned A.G.A.

This application has been filed to recall the order dated 1.3.2012 passed by this court.

From the perusal of the record, it appears that this case has been nominated to a bench presided over by Justice Ravindra Singh. It is a part heard case with the bench comprising with Hon'ble Ravindra Singh,J. and Hon'ble Arvind Kumar Tripathi,J. Therefore, the order dated 1.3.2012 by which this case has been released, is recalled. List before the appropriate Bench on 27.4.2012.

Order Date :- 6.4.2012

N.A.

 

 

 
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