Jagjeevan Yadav S/O Ram Abhilakh vs The State Of U.P.,Thu. ...
2012 Latest Caselaw 1032 ALL

Citation : 2012 Latest Caselaw 1032 ALL
Judgement Date : 27 April, 2012

Allahabad High Court

Jagjeevan Yadav S/O Ram Abhilakh vs The State Of U.P.,Thu. ... on 27 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 75 of 2010
 

 
Petitioner :- Jagjeevan Yadav S/O Ram Abhilakh
 
Respondent :- The State Of U.P.,Thu. Secretary,Madhyamik Educatiopn & Ors.
 
Petitioner Counsel :- Narendra Gupta,Ajay Kumar Mishra
 
Respondent Counsel :- C.S.C.,Ajay Pratap Singh
 

 
Hon'ble Devendra Kumar Arora,J.

Learned counsel for the petitioner prays for and is granted two weeks time to file rejoinder affidavit.

Order Date :- 27.4.2012

Suresh

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