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Ramesh Kumar Shukla vs State Of U.P. And Others
2011 Latest Caselaw 4879 ALL

Citation : 2011 Latest Caselaw 4879 ALL
Judgement Date : 27 September, 2011

Allahabad High Court
Ramesh Kumar Shukla vs State Of U.P. And Others on 27 September, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 56314 of 2011
 

 
Petitioner :- Ramesh Kumar Shukla
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sushil Kumar Shukla
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

The respondents are the Corporations and, therefore, the matter is cognizable by a Bench dealing with Corporation matter.

Put up before the appropriate Bench on 10.10.2011 as fresh.

Order Date :- 27.9.2011

OP

 

 

 
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