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Director Of Education (Basic) ... vs Vivek Kumar Rai & Others
2011 Latest Caselaw 4876 ALL

Citation : 2011 Latest Caselaw 4876 ALL
Judgement Date : 27 September, 2011

Allahabad High Court
Director Of Education (Basic) ... vs Vivek Kumar Rai & Others on 27 September, 2011
Bench: Sunil Ambwani, Kashi Nath Pandey



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- SPECIAL APPEAL No. - 750 of 2010
 

 
Petitioner :- Director Of Education (Basic) U.P.Lucknow
 
Respondent :- Vivek Kumar Rai & Others
 
Petitioner Counsel :- K.S. Kushwaha,R.N. Singh
 
Respondent Counsel :- K.C. Tripathi,R.P. Pandey
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

Allowed.

For orders, see our order order date on separate sheets kept in the record of Special Appeal No. 896 of 2010 (Manish Kumar Rai Vs. Vivek Kumar Rai & others)

Order Date :- 27.9.2011

nethra

 

 

 
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