Citation : 2011 Latest Caselaw 4872 ALL
Judgement Date : 27 September, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 38545 of 1996 Petitioner :- Rajjan Singh And Anr. Respondent :- State Of U.P. And Others Petitioner Counsel :- B.D. Mandhyan Respondent Counsel :- Sc Hon'ble Sunil Hali,J.
As prayed, put up day after tomorrow i.e. 29.9.2011.
Order Date :- 27.9.2011
NS
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