Jai Sindhu Pandey vs Director Of Education(Secondary ...
2011 Latest Caselaw 4795 ALL

Citation : 2011 Latest Caselaw 4795 ALL
Judgement Date : 22 September, 2011

Allahabad High Court

Jai Sindhu Pandey vs Director Of Education(Secondary ... on 22 September, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 46116 of 2011
 

 
Petitioner :- Jai Sindhu Pandey
 
Respondent :- Director Of Education(Secondary Education),U.P.,Alld.& Ors.
 
Petitioner Counsel :- Kirtikar Pande
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Heard Sri Kirtikar Pande, learned counsel for the petitioner, learned Standing Counsel appears on behalf of respondent nos. 1 to 5 and Sri R.P. Dubey, learned counsel appearing on behalf of respondent no. 6.

Judgment is reserved.

Order Date :- 22.9.2011

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