Shri Pal vs Collector, Fatehpur & Others
2011 Latest Caselaw 4779 ALL

Citation : 2011 Latest Caselaw 4779 ALL
Judgement Date : 21 September, 2011

Allahabad High Court

Shri Pal vs Collector, Fatehpur & Others on 21 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 41638 of 1996
 

 
Petitioner :- Shri Pal
 
Respondent :- Collector, Fatehpur & Others
 
Petitioner Counsel :- S.K.Singh,Islam Ahmad
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

Case called out in the revised list. None appeared for the petitioner.

The writ petition is dismissed for non-prosecution.

Interim order, if any, stands vacated.

Order Date :- 21.9.2011

(Justice Sunil Hali)

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