Mohd. Rashid Khan vs Union Of India & Others
2011 Latest Caselaw 4771 ALL

Citation : 2011 Latest Caselaw 4771 ALL
Judgement Date : 21 September, 2011

Allahabad High Court

Mohd. Rashid Khan vs Union Of India & Others on 21 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 41469 of 1996
 

 
Petitioner :- Mohd. Rashid Khan
 
Respondent :- Union Of India & Others
 
Petitioner Counsel :- Rajesh Tandon
 
Respondent Counsel :- U.N. Sharma
 

 
Hon'ble Sunil Hali,J.

On account of personal difficulty of the learned counsel for the petitioner, the matter is adjourned for today.

List after three weeks. It is made clear that on the next date of listing , the matter shall be heard and appropriate orders shall be passed.

Order Date :- 21.9.2011

Download the LatestLaws.com Mobile App