Rakesh Kumar Sharma And Others vs State Of U.P. And Others
2011 Latest Caselaw 4676 ALL

Citation : 2011 Latest Caselaw 4676 ALL
Judgement Date : 15 September, 2011

Allahabad High Court

Rakesh Kumar Sharma And Others vs State Of U.P. And Others on 15 September, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 53599 of 2011
 

 
Petitioner :- Rakesh Kumar Sharma And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sanjay Kumar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Put up tomorrow as fresh along with the record of Writ Petition No. 52412 of 2011, decided on 12.9.2011.

Order Date :- 15.9.2011

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