Ram Naresh,Constable G.D. No. ... vs Union Of India And Others
2011 Latest Caselaw 4587 ALL

Citation : 2011 Latest Caselaw 4587 ALL
Judgement Date : 13 September, 2011

Allahabad High Court

Ram Naresh,Constable G.D. No. ... vs Union Of India And Others on 13 September, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 52703 of 2011
 

 
Petitioner :- Ram Naresh,Constable G.D. No. 981180108
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- Vijay Gautam,S.K.Singh
 
Respondent Counsel :- A.S.G.I.
 

 
Hon'ble Rajes Kumar,J.

Sri Mahendra Bahadur Singh appears on behalf of the respondents.

Learned Standing Counsel prays for and is granted four weeks' time to file the counter affidavit. Rejoinder affidavit may be filed within two weeks' thereafter.

List thereafter.

Order Date :- 13.9.2011

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