Sri Kant Singh vs State Public Service Tribunal And ...
2011 Latest Caselaw 4438 ALL

Citation : 2011 Latest Caselaw 4438 ALL
Judgement Date : 6 September, 2011

Allahabad High Court

Sri Kant Singh vs State Public Service Tribunal And ... on 6 September, 2011

Bench: Vineet Saran, Vijay Prakash Pathak




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 34208 of 2007
 

 
Petitioner :- Sri Kant Singh
 
Respondent :- State Public Service Tribunal And Others
 
Petitioner Counsel :- V. Singh
 
Respondent Counsel :- C.S.C.,Sushil Chandra Srivastava
 

 
Hon'ble Vineet Saran,J.

Hon'ble Vijay Prakash Pathak,J.

Passed over on the illness slip of Sri S.C. Srivastava, learaned counsel for the respondents.

List in the next cause list.

Order Date :- 6.9.2011

(V.P. Pathak,J.) (Vineet Saran,J.)

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