Umesh Chandra Gupta vs State Of U.P. And Others
2011 Latest Caselaw 4422 ALL

Citation : 2011 Latest Caselaw 4422 ALL
Judgement Date : 6 September, 2011

Allahabad High Court

Umesh Chandra Gupta vs State Of U.P. And Others on 6 September, 2011

Bench: Vineet Saran, Vijay Prakash Pathak




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 11881 of 2011
 

 
Petitioner :- Umesh Chandra Gupta
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Amit Sthalekar,Santosh Kumar Pandey
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble Vineet Saran,J.

Hon'ble Vijay Prakash Pathak,J.

Rejoinder affidavit filed today, may be placed on record.

As prayed, list after two weeks. Interim order to continue till the next date of listing.

Order Date :- 6.9.2011

(V.P. Pathak,J.) (Vineet Saran,J.)

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