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Union Of India & Others vs Ashok Kumar
2011 Latest Caselaw 4414 ALL

Citation : 2011 Latest Caselaw 4414 ALL
Judgement Date : 6 September, 2011

Allahabad High Court
Union Of India & Others vs Ashok Kumar on 6 September, 2011
Bench: Vineet Saran, Vijay Prakash Pathak



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 13516 of 2010
 

 
Petitioner :- Union Of India & Others
 
Respondent :- Ashok Kumar
 
Petitioner Counsel :- Subodh Kumar,Udit Chandra
 
Respondent Counsel :- Prasoon Mishra,S.C.
 

 
Hon'ble Vineet Saran,J.

Hon'ble Vijay Prakash Pathak,J.

On the request made by Sri Prasoon Mishra,  learned counsel for the respondent, the  case is adjourned.

List after three weeks. Interim order to continue till the next date of listing.

Order Date :- 6.9.2011

NS

(V.P. Pathak,J.)      (Vineet Saran,J.)

 

 

 
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