Asha Devi Singh vs Union Of India & Others
2011 Latest Caselaw 4398 ALL

Citation : 2011 Latest Caselaw 4398 ALL
Judgement Date : 6 September, 2011

Allahabad High Court

Asha Devi Singh vs Union Of India & Others on 6 September, 2011

Bench: Vineet Saran, Vijay Prakash Pathak




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 852 of 2009
 

 
Petitioner :- Asha Devi Singh
 
Respondent :- Union Of India & Others
 
Petitioner Counsel :- A.P. Tewari,S.S. Tripathi
 
Respondent Counsel :- Govind Saran
 

 
Hon'ble Vineet Saran,J.

Hon'ble Vijay Prakash Pathak,J.

Learned counsel for the petitioner prays for and is granted two weeks' time to file rejoinder affidavit.

List thereafter.

Order Date :- 6.9.2011

(V.P. Pathak,J.) (Vineet Saran,J.)

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