Sri Nath vs A.C.J.
2011 Latest Caselaw 4393 ALL

Citation : 2011 Latest Caselaw 4393 ALL
Judgement Date : 6 September, 2011

Allahabad High Court

Sri Nath vs A.C.J. on 6 September, 2011

Bench: Sibghat Ullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - C No. - 31116 of 1990
 

 
Petitioner :- Sri Nath
 
Respondent :- A.C.J.
 
Petitioner Counsel :- N.S.Chaudhary
 
Respondent Counsel :- S.C.
 

 
Hon'ble Sibghat Ullah Khan,J.

List in the next cause list.

Order Date :- 6.9.2011

vks

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