Rajeev Yadav & Another vs State Of U.P. And Others
2011 Latest Caselaw 4374 ALL

Citation : 2011 Latest Caselaw 4374 ALL
Judgement Date : 5 September, 2011

Allahabad High Court

Rajeev Yadav & Another vs State Of U.P. And Others on 5 September, 2011

Bench: Pradeep Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 24183 of 2011
 

 
Petitioner :- Rajeev Yadav & Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Siddharth Khare,Ashok Khare
 
Respondent Counsel :- C.S.C.,S.R.Singh
 

 
Hon'ble Pradeep Kant,J.

Learned counsel for the petitioner pays for two weeks' time to file rejoinder affidavit since he says that he received counter affidavit recently.

The time as prayed, is granted.

List immediately thereafter.

Order Date :- 5.9.2011

Download the LatestLaws.com Mobile App