Bansh Ram Yadav vs State Of U.P. And Others
2011 Latest Caselaw 4364 ALL

Citation : 2011 Latest Caselaw 4364 ALL
Judgement Date : 5 September, 2011

Allahabad High Court

Bansh Ram Yadav vs State Of U.P. And Others on 5 September, 2011

Bench: Pradeep Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 
Civil Misc.  Amendment Application No.205826 of 2011
 
IN
 
Case :- WRIT - A No. - 28817 of 2011
 

 
Petitioner :- Bansh Ram Yadav
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Rakesh Pande
 
Respondent Counsel :- C.S.C.,Raj Kumar Singh
 

 
Hon'ble Pradeep Kant,J.

Learned counsel for the petitioner is present. None appears for the respondents

This is an amendment application for correcting the name of the petitioner in the array of parties.

The amendment application is allowed. Let necessary amendment be made in the writ petition accordingly.

Order Date :- 5.9.2011

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