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Arvind Kumar vs Mohd. Ismail & Others
2011 Latest Caselaw 4306 ALL

Citation : 2011 Latest Caselaw 4306 ALL
Judgement Date : 2 September, 2011

Allahabad High Court
Arvind Kumar vs Mohd. Ismail & Others on 2 September, 2011
Bench: Yatindra Singh, Kashi Nath Pandey



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- SPECIAL APPEAL No. - 777 of 2005
 

 
Petitioner :- Arvind Kumar
 
Respondent :- Mohd. Ismail & Others
 
Petitioner Counsel :- Ajit Kumar
 
Respondent Counsel :- C.S.C.,M.F. Ansari,V.K. Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Kashi Nath Pandey,J.

Cases of counsel for the appellant are adjourned till 15.09.2011.

List this case after that date.

Order Date :- 2.9.2011

Pr/-

 

 

 
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