The Oriental Insurance Company ... vs Nuzahat Khatoon & Others
2011 Latest Caselaw 4305 ALL

Citation : 2011 Latest Caselaw 4305 ALL
Judgement Date : 2 September, 2011

Allahabad High Court

The Oriental Insurance Company ... vs Nuzahat Khatoon & Others on 2 September, 2011

Bench: Sibghat Ullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 
Civil Misc. Stay Application No.223645 of 2011
 
In
 
Case :- FIRST APPEAL FROM ORDER No. - 2251 of 2006
 

 
Petitioner :- The Oriental Insurance Company Ltd.
 
Respondent :- Nuzahat Khatoon & Others
 
Petitioner Counsel :- S.C. Srivastava
 

 
Hon'ble Sibghat Ullah Khan,J.

There is absolutely no question of grant of stay order to the applicant of this application as he is one of the respondent in appeal i.e. respondent no.4 and is seeking stay against appellant. Even otherwise learned counsel for the applicant Sri R.N. Yadav, prays for dismissal of the application as withdrawn. The prayer is allowed. Application is dismissed as withdrawn. It is clarified that no further application for the same prayer will be entertained in this appeal.

Order Date :- 2.9.2011

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